Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 306(5)] [Section 306] [Entire Act]

State of Tamilnadu - Subsection

Section 306(5)(c) in Tamil Nadu District Municipalities Act, 1920

(c)[ for the alteration and repair of house drains; [Omitted in respect of Chennai Metropolitan Development Area only by Tamil Nadu Act 28 of 1978.]