Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 17 in Assam Ease of Doing Business Act, 2016 17. Exemption. - The State Government may, by notification for good and sufficient reasons to be recorded in writing, exempt any clearance from the purview of this Act.
