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[Cites 0, Cited by 0] [Section 21] [Entire Act]

British India - Subsection

Section 21(m) in The Vaccination Act, 1880

(m)the preparation and keeping of registers showing- the names of children born in such local area on or after the date of the application of this Act; the names of unprotected children born in such local area previous to the application of this Act, and who are, at the time this Act is applied, under the age of fourteen years if boys, and of eight years if girls;