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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(6) in The Standards of Weights and Measures (General) Rules, 1987

(6)Every person who is granted permission under this rule shall submit to the Central Government at the end of the calendar year, a statement as to the quantity of the non-standard weights and measures exported by him and the particulars of the person to whom such export has been made.