Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Nagaland - Subsection Section 31(2) in Nagaland Jhumland Act, 1970 (2)If such amount is not paid when due, such Forest Officer may sell such produce by public auction, and the proceeds of the same shall be applied first in discharging such amount.
