Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 18 in The Rajasthan Land Revenue (Allotment and Conversion of Land for Saline Areas) Rules, 1970 18. Director's report. - An annual report in regard to allotment of areas and manufacture of salt by the lessee shall be submitted by the Director to the Government.
