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Orissa High Court

M/S. Asha Kiran Charitable Society vs Secretary To The Government Of India on 11 September, 2023

Author: Savitri Ratho

Bench: Savitri Ratho

                                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                                 W.P.(C) No. 17524 of 2022

                                          M/s. Asha Kiran Charitable Society          ....         Petitioner
                                                                      Mr. Sidhartha Ray, Senior Advocate
                                                                    Assisted by Mr. K.K. Sahoo, Advocate
                                                                      -versus-
                                          Secretary to the Government of India,     .... Opposite Parties
                                          Ministry of Home Affairs, Foreigners
                                          Division (FCRA Wing), New Delhi
                                                          Mr. P.K. Parhi, Deputy Solicitor General of India
                                                                       Along with Mr. B.S. Rayguru, CGC

                                                      CORAM:
                                                      THE CHIEF JUSTICE
                                                      JUSTICE SAVITRI RATHO
                                                                       ORDER

Order No. 11.09.2023

16. 1. This matter is taken up through Hybrid Mode.

2. Heard in part. In view of the affidavit filed through Mr. P.K. Parhi, learned Deputy Solicitor General of India (DSGI) appearing for the Opposite Parties in the proceeding today, it appears to us that Mr. Sidhartya Ray, learned Senior Counsel appearing for the Petitioner should be given accommodation to obtain instruction in respect of compliance of Section 17A of the Foreign Contribution (Regulation) Act, 2010.

3. List tomorrow, i.e. on 12th September, 2023.




                                                                                      (S. Talapatra)
                                                                                      Chief Justice

Signature Not Verified                                                               (Savitri Ratho)
Digitally Signed
Signed by: SUMANTA BEHERA                                                               Judge
Designation: Jr.Stenographer
Reason: Authentication S. Behera

Location: High Court of Orissa, Cuttack Date: 11-Sep-2023 19:39:06