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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(2) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(2)One copy of the plan or plans for the licensed premises, signed in token of approval by the Chief Controller, shall be attached to the license which shall form part of such license and an identical copy shall be filed for record in the Office of the Chief Controller.