Bombay High Court
Ashok Basappa Udyavar vs The State Of Maharashtra And Anr on 12 June, 2019
Bench: Ranjit More, Bharati Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 420 OF 2019
Ashok Basappa Udyavar ....Applicant
V/S
The State Of Maharashtra And Anr ....Respondent
CORAM : RANJIT MORE. &
SMT. BHARATI DANGRE, JJ
DATE : 12th June, 2019
P.C. :
Due to paucity of time the matter is adjourned to as per CMIS date. Ad-interim relief if any to continue till then.
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