Supreme Court - Daily Orders
Uber India Systems Pvt Ltd vs Competition Commission Of India on 23 August, 2017
Bench: Dipak Misra, Amitava Roy, A.M. Khanwilkar
ITEM NO.3 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 641/2017
UBER INDIA SYSTEMS PVT LTD Appellant(s)
VERSUS
COMPETITION COMMISSION OF INDIA & ORS. Respondent(s)
Date : 23-08-2017 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE AMITAVA ROY
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Appellant(s) Mr. Kapil Sibal, Sr. Adv.
Mr. Dhruv Mehta, Sr. Adv.
Mr. Anuj Bery, Adv.
Mr. M. Bhatt, Adv.
Mr. Anandh Venkataramani, Adv.
Mr. S.S. Shroff, AOR
For Respondent(s) Mr. Udyan Jain, Adv.
Ms. Sonal Jain, AOR
Mr. Amit Bhandari, Adv.
Ms. Heena Sharma, Adv.
Mr. Kamal Sharma, Adv.
Mr. Kuldeep Singh, Adv.
Mr. Naveen R. Nath, AOR
Ms. Akanksha Kaul, Adv.
Mr. Abhimanyu Verma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 12.10.2017 for final disposal.
Interim order to continue till then.
Signature Not Verified(Gulshan Kumar Arora) (H.S. Parasher) Court Master Assistant Registrar Digitally signed by GULSHAN KUMAR ARORA Date: 2017.08.23 16:22:01 IST Reason: