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State of Tamilnadu - Section

Section 157 in Tamil Nadu Educational Rules

157.

The courses of study of rural colleges shall be conducted with the aim of improving the general, and technical knowledge and widening the outlook of adults who have had limited early education and desire to pursue further studies under conditions suited to their daily occupations in life. In the planning of these courses the syllabuses prescribed by the Director of Collegiate Education for respective subjects shall be followed.Duration of The Course