- For payment of subordinates by remittance transfer receipts and demand drafts, see articles 170(1) and 168, Civil Account Code.When a bill is drawn to make payment by means of a remittance transfer receipt, the bill shall be endorsed : "Received contents by transfer to remittance transfer receipts" or "Received contents in cash Rs. and transfer to remittance transfer receipts Rs. " according as the whole or part only of the amount is to be paid by remittance transfer receipt, and it shall be accompanied by a duly filled-up application for the issue of the remittance transfer receipt.
