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Central Information Commission

Mr.Ganpat Lal Hiralal vs National Insurance Co. Ltd. on 11 February, 2014

                   Central Information Commission
Room No.307, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama Place, New 
                                Delhi­110066
          Telefax:011­26180532 & 011­26107254  Website­cic.gov.in

                   Appeal: No. CIC/DS/A/2013/000370/MP
 
Appellant                                  :     Shri Ganpatlal , 
Barmer
Public Authority               :     NICL, Jaipur

Date of Hearing                :     11 February 2014 
 
Date of Decision               :     11 February 2014 
  
  
Facts:­ 

1. The   appellant,   Shri   Ganpatlal,   has   submitted   RTI  application   dated   04   October   2012   before   the   Manager,   TPA  Alankit, Jaipur; seeking information relating to the mediclaim  policy No. 370505/48/11/8500000559 belonging to Ms. Rekha and  his   own   mediclaim   policy   No.   370505/48/9/8500000738   (both  issued   by   National   Insurance   Co.   Ltd.)   through   total   of   04  points.

2. The appellant preferred appeal dated 15 November 2012 to  the   First   Appellate   Authority   (FAA),   National   Insurance   Co.  Ltd.,   Jaipur,   when   he   didn't   receive   any   reply   from   the  concerned CPIO. No FAA order has been passed in this case.

3. Being  aggrieved and not satisfied  by the above response  of the public authority, the appellant preferred second appeal  before the Commission.  

4. The   matter   was   heard   today   via   videoconferencing.   Shri  Ganpat Lal made submissions telephonically. Shri Suresh CPIO,  Shri   MK   Roy,   FAA/Jaipur,   Shri   Ashok   Kumar   and   Shri   S   Raja,  FAA/Jodhpur also made submissions from Jaipur.

5. The appellant had sought information regarding his policy  no. 370505/48/11 /85000000559.

6. The   respondents   from   Jaipur   submitted   that   the   RTI  application has been addressed  (along  with the Postal  order)  to   the   Third   party   administrator   (TPA)   which   is   a   private  entity  in the present case. Hence, no order  of the CPIO and  FAA has been passed.

            

Decision Notice

7. The   Commission   dismisses   the   present   appeal   as   RTI  application  has  not  been   filed   as   per   the   provisions   of  the  RTI Act, 2005.

8. The   appellant   may   file   a   fresh   RTI   Application   to   the  CPIO, Shri Naresh Gagreja, 3rd and 4th floor, Sun Towers, Main  Pal Road, Jodhpur,  Pin 342005.

 

(Manjula Prasher) Information Commissioner Authenticated true copy:

(T. K. Mohapatra) Dy. Secretary & Dy. Registrar Tel. No. 011­26105027 Copy to:­ Central Public Information Officer  under RTI Jaipur Regional Office,  Jeevan Nidhi Bldg, 2nd Floor,  Bhawani Singh Road, Jaipur­302005 Mr.  Ganpatlal  ,  Mehta Ki Bas(Street) Jasol­344024,  Rajasthan.
First Appellate Authority under RTI National  Insurance  Co Ltd, Jaipur Regional Office, Jeevan Nidhi Bldg, 2nd Floor,  Bhawani Singh Road, Jaipur­302005