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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(n) in National Institute of Design Act, 2014

(n)[ "Statutes" and "Ordinances", in relation to any Institute, mean the Statutes and the Ordinances of such Institute made under this Act.] [Substituted by Act No. 38 of 2019, dated 29.11.2019.]