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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(a) in Rajasthan Partnership Rules, 1952

(a)On every document filed under this Act the Registrar shall endorse the following particulars, namely:-
(i)The number borne by the firm on the register,
(ii)The name of the firm,
(iii)The descriptions of the documents,
(iv)The serial number of the documents, and
(v)The date of filing.