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Union of India - Section

Section 45 in The Visva-Bharati Act, 1951

45. Power to remove difficulties.

If any difficulty arises with respect to the establishment of the University or any authority of the University or in connection with the first meeting of any authority of the University, the Paridarsaka (Visitor) in consultation with the Upacharya (Vice-Chancellor) may, by order, make any appointment or do anything which appears to him necessary or expedient for the proper establishment of the University or any authority thereof or for the first meeting of any authority of the University.THE FIRST SCHEDULE[Omitted by the Visva-Bharti (Amendment) Act, 1984 (31 of 1984), Section 25 (8-8-1984).]THE SECOND SCHEDULE(See section 7)[THE TERRITORIAL LIMITS OF THE UNIVERSITY]The area known s Santiniketan in the District if Birbhum in Wesr Bengal admearuring [3000 hectares] [Substituted for figures and words "11-5 square miles" by the Visva-Bharati (Amendment Act), 1984 (31 of 1984 (31 of 1984), Section 26 (8-8-1984).], bounded - on the west by a line running from Ballavpur and Bonuri villages to Bandgora.on the south by a line running from Bandgora via Bolpur Dak Bunglow to the bridge over the [Eastern Railway] [Substituted for the words "East Indian Railway", 1984 (31 of 1984 (31 of 1984). ] cutting, and on the east by the [Eastern Railway] [Substituted for the words "East Indian Railway", 1984 (31 of 1984 (31 of 1984). ] line.