National Company Law Appellate Tribunal
Gl Shoes vs Action Udhyog Private Limited on 12 August, 2022
NATIONAL COMPANY LAW APPELLATE TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Company Appeal (AT) (Ins) No. 846 of 2022
IN THE MATTER OF:
G.L Shoes ...Appellant
Versus
Action Udhyog Pvt. Ltd. ...Respondent
Present:
For Appellant:
For Respondent: Ms. Varsha Banerjee, Advocate.
ORDER
12.08.2022: When the case was called out, no one appears for the Appellant. Counsel for the Respondent is present.
This Appeal is Dismissed for non-prosecution.
[Justice Ashok Bhushan] Chairperson [Justice Rakesh Kumar] Member (Judicial) [Dr. Ashok Kumar Mishra] Member (Technical) sr/nn