Section 2(4)(a) in Telangana Intoxicating Liquors (Prohibition of Advertisements) Act, 1978

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State of Telangana - Subsection

Section 2(4)(a) in Telangana Intoxicating Liquors (Prohibition of Advertisements) Act, 1978

(a)spirits of wine, denatured spirits, methylated spirits, rectified spirits, wine, beer, toddy and every liquid consisting of or containing alcohol; and

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State of Telangana - Subsection

Section 2(4)(a) in Telangana Intoxicating Liquors (Prohibition of Advertisements) Act, 1978