Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 19] [Section 2] [Entire Act] Union of India - Subsection Section 2(k) in The Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 (k)Welfare means provision for food, health care, recreation centres and other amenities necessary for the senior citizens.
