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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(t) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(t)Words, expressions and phrases used and not defined in these regulations or the Supply Act, shall have the meaning as are respectively assigned to them in the Electricity Act and the Rules;