Supreme Court - Daily Orders
Bader Sayeed vs Union Of India . on 19 January, 2016
Bench: Chief Justice, A.K. Sikri, R. Banumathi
ITEM NO.3 COURT NO.1 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 52/2016
BADER SAYEED Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with office report)
Date : 19/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Ms. Rukhsana Choudhury,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks leave to withdraw this transfer petition reserving liberty for the petitioner to seek such other redress as may be legally permissible.
The transfer petition is accordingly dismissed as withdrawn with the liberty prayed for.
(MAHABIR SINGH) (SAROJ SAINI)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Mahabir Singh
Date: 2016.01.19
18:02:04 IST
Reason: