Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6] [Section 71] [Entire Act]

State of Karnataka - Subsection

Section 71(1) in The Karnataka Excise Act, 1965

(1)The State Government may, by notification and after previous publication, make rules to carry out the purposes of this Act.