Section 36(1)(iv) in The M.P. Vat Act, 2002

[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(1)(iv) in The M.P. Vat Act, 2002

(iv)where such sale is made to a unit located in a Special Economic Zone notified by the Central Government under the provisions of the Special Economic Zones Act, 2005 (Central Act No. 28 of 2005.]

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State of Madhya Pradesh - Subsection

Section 36(1)(iv) in The M.P. Vat Act, 2002