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Union of India - Section

Section 52 in The Navy (Pay And Allowances) Regulations, 1966

52. Zone of admissibility.

- Officers and Midshipmen ashore Ex-India and afloat outside the limits of the area specified below shall receive expatriation allowance:
(a)East of line-20°45' North longitude 92°21' East South to latitude 15 North then East to longitude 95° East thence due South to the Equator.
(b)South of the Equator.
(c)West of the meridian of 60° East as far South as the Equator.
[Provided that expatriation allowance shall not be admissible to officers proceeding abroad or returning from abroad during the period of voyage by sea, air or land.] [Inserted by S.R.o. 9-E, dated 19th March, 1974]