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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Tamilnadu - Subsection

Section 43(d) in Regulations of the Tamil Nadu Agricultural University

(d)The Estate Officer shall obtain the approval of the Vice-Chancellor for entrusting the works to any tender whose tender cost exceeds Rs. 10,000 and also in all cases where the tender rate is more than 10 per cent of the estimate rates.