Supreme Court - Daily Orders
Dr. Sanjeev Malhotra vs Kushargra Malhotra (Minor) Thr. Mother ... on 15 September, 2014
Bench: V. Gopala Gowda, Adarsh Kumar Goel
ITEM NO.46 COURT NO.14 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 257-258/2014
DR. SANJEEV MALHOTRA Petitioner(s)
VERSUS
KUSHARGRA MALHOTRA (MINOR) THR. MOTHER AND ETC. Respondent(s)
(with appln. (s) for exemption from filing O.T. and ex-parte stay
and permission to appear and argue in person)
With
CRLMP.NO.18537-18538, 18539-18540, 18622-18623 & 18662-18663/2014
(Appln.(s) for permission to file addl. Documents and permission
to recall witness and permission to correct typing error
Date : 15/09/2014 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s)
Petitioner-in-person
For Respondent(s)
UPON hearing the petitioner-in-person the Court made the
following
O R D E R
The petitions are dismissed. However, the petitioner-in-person is at liberty to approach the High Court for appropriate relief.
Signature Not Verified Digitally signed by Vinod Kumar Date: 2014.09.16 17:14:39 IST (VINOD KUMAR) (MALA KUMARI SHARMA) Reason: COURT MASTER COURT MASTER