Patna High Court - Orders
Puja Enterprises , Authorized ... vs The Union Of India & Ors on 5 February, 2015
Author: Ravi Ranjan
Bench: Ravi Ranjan
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2290 of 2015
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Puja Enterprises , Authorized Franchisee
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Satish Chandra Mishra, Advocate
For the Respondent/s : Mr. Sunil Kumar Ravi, Advocate
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CORAM: HONOURABLE DR. JUSTICE RAVI RANJAN
ORAL ORDER
2 05-02-2015As prayed, learned counsel for the petitioner is permitted to implead M/s Sam @ Shyam Caterers as respondent no. 8 in course of the day.
Put up this matter side by side C.W.J.C. No. 2160/2015 on 9.2.2015.
(Dr. Ravi Ranjan, J) Spd/-
U