Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Neeraj Kumar Rai And Others vs State Of U.P. And Others on 17 May, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

                                           1

     ITEM NO.1 (Part-heard)            COURT NO.5                SECTION XI/X

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 14386/2015
     (Arising out of impugned final judgment and order dated 25/02/2015
     in CMWP No. 50570/2014 passed by the High Court Of Judicature at
     Allahabad)

     NEERAJ KUMAR RAI AND OTHERS                             Petitioner(s)
                                          VERSUS

     STATE OF U.P. AND OTHERS                                Respondent(s)

     (With appln. (s) for directions and exemption from filing O.T. and
     impleadment and permission to submit additional document(s) and
     interim relief and office report)

     W.P.(C) No. 167/2015
     (With appln. For de-tagging and directions and exemption from
     filing O.T. and impleadment and intervention and permission to
     appear and argue in person and permission to file additional
     documents and permission to place addl. documents on record and
     Office Report)

     SLP(C) No. 33328-33339/2015
     (With appln. for exemption from filing O.T. and permission to
     submit additional document(s) and Interim Relief and Office Report)

     SLP(C) No. 36019/2015
     (With Interim Relief and Office Report)

     S.L.P.(C)...CC No. 1621/2016
     (With appln. (s) for permission to file SLP and Office Report)

     SLP(C) No. 34093/2015
     (With Interim Relief and Office Report)

     SLP(C) No. 36016/2015
     (With appln. For exemption from filing O.T. and impleadment and
     permission to submit additional document(s) and Interim Relief and
     Office Report)

     SLP(C) No. 36033/2015
     (With appln. (s) for exemption from filing O.T. and impleadment and
     permission to submit additional document(s) and Interim Relief and
Signature Not Verified


     Office Report)
Digitally signed by
MAHABIR SINGH
Date: 2017.05.18
14:37:13 IST
Reason:


     SLP(C) No. 36009/2015
     (With appln. For impleadment and Interim Relief and Office Report)
                                 2

SLP(C) No. 36031/2015
(With Interim Relief and Office Report)

SLP(C) No. 36032/2015
(With appln. For impleadment and Interim Relief and Office Report)

SLP(C) No. 36007/2015
(With Interim Relief and Office Report)

SLP(C) No. 36014/2015
(With Interim Relief and Office Report)

SLP(C) No. 33235/2015
(With Interim Relief and Office Report)

SLP(C) No. 36015/2015
(With Interim Relief and Office Report)

SLP(C) No. 36006/2015
(With appln. (s) for intervention and Interim Relief and Office
Report)

SLP(C) No. 36003/2015
(With APPLN. (S) FOR exemption from filing c/c of the impugned
Judgment and Interim Relief and Office Report)

SLP(C) No. 36012/2015
(With Interim Relief and Office Report)

SLP(C) No. 36021/2015
(With Interim Relief and Office Report)

SLP(C) No. 32599/2015
(With APPLN. (S) FOR directions and exemption from filing O.T. and
impleadment and intervention and permission to submit additional
document(s) and Interim Relief and Office Report)

SLP(C) No. 36025/2015
(With appln. (s) for impleadment and Office Report)

SLP(C) No. 36020/2015
(With Office Report)

SLP(C) No. 36262-36263/2015
(With APPLN. (S) FOR impleadment     and   intervention   and   Office
Report)

SLP(C) No. 36028/2015
(With Interim Relief and Office Report)

SLP(C) No. 36024/2015
(With Interim Relief and Office Report)
                                 3

SLP(C) No. 35999/2015
(With Interim Relief and Office Report)

SLP(C) No. 16169/2016
(With Interim Relief and Office Report)

S.L.P.(C)...CC No. 21726/2015
(With appln. (s) for permission to file SLP and Interim Relief and
Office Report)

SLP(C) No. 4515/2016
(With Interim Relief and Office Report)

S.L.P.(C)...CC No. 21689/2015
(With APPLN. (S) FOR permission to file SLP and Interim Relief and
Office Report)

SLP(C) No. 7131/2016
(With appln. (s) for c/delay in filing SLP and impleadment and
Office Report)

S.L.P.(C)...CC No. 2397-2398/2016
(With appln. (s) for permission to file SLP and Office Report)

W.P.(C) No. 75/2016
(With APPLN. (S) FOR exemption from filing O.T. and Office Report)

W.P.(C) No. 112/2016
(With Office Report)

S.L.P.(C)...CC No. 2678/2016
(With appln. (s) for c/delay in filing SLP and Office Report)

SLP(C) No. 6858/2016
(With appln. (s) for c/delay in filing SLP and Office Report)

W.P.(C) No. 109/2016
(With Office Report)

SLP(C) No. 5137-5139/2016
(With APPLN. (S) FOR impleadment and Office Report)

W.P.(C) No. 99/2016
(With appln. (s) for exemption from filing O.T. and Office Report)

S.L.P.(C)...CC No. 3431/2016
(With appln. (s) for permission to file SLP and Office Report)

S.L.P.(C)...CC No. 3304/2016
(With appln. (s) for permission to file SLP and Office Report)

S.L.P.(C)...CC No. 3498/2016
(With appln. (s) for permission to file SLP and Office Report)
                                    4


W.P.(C) No. 107/2016
(With appln. (s) for exemption from filing O.T. and Interim Relief
and Office Report)

W.P.(C) No. 104/2016
(With appln. (s) for exemption from filing O.T. and Office Report)

W.P.(C) No. 100/2016
(With appln. (s) for exemption from filing O.T. and Office Report)

W.P.(C) No. 121/2016
(With appln. (s) for directions and exemption from filing O.T. and
impleadment and intervention and permission to file lengthy list of
dates and Office Report)

S.L.P.(C)...CC No. 3574/2016
(With appln. (s) for permission to file SLP and permission to
submit additional document(s) and Office Report)

W.P.(C) No. 102/2016
(With Office Report)

SLP(C) No. 10228-10231/2016
(With Office Report)

SLP(C) No. 8511-8514/2016
(With Office Report)

S.L.P.(C)...CC No. 5273-5276/2016
(With Office Report)

SLP(C) No. 20444-20447/2016
(With appln. (s) for c/delay in filing SLP and Office Report)

S.L.P.(C)...CC No. 5270-5272/2016
(With Office Report)

SLP(C) No. 10224-10227/2016
(With Office Report)

S.L.P.(C)...CC No. 19839/2016
(With appln. (s) for permission to file SLP and Office Report)

W.P.(C) No. 120/2016
(With appln. (s) for impleadment and Office Report)

W.P.(C) No. 124/2016
(With appln. (s) for exemption from filing O.T. and intervention
and Office Report)

W.P.(C) No. 149/2016
(With appln. (s) for exemption from filing O.T. and Office Report)
                                 5


SLP(C) No. 19837-19838/2016
(With Office Report)

W.P.(C) No. 188/2016
(With appln. (s) for exemption from filing O.T. and impleadment and
Office Report)

W.P.(C) No. 158/2016
(With appln. (s) for exemption from filing O.T. and impleadment and
Office Report)

W.P.(C) No. 176/2016
(With Office Report)

W.P.(C) No. 215/2016
(With appln. (s) for exemption from filing O.T. and impleadment and
Office Report)

W.P.(C) No. 206/2016
(With Office Report)

S.L.P.(C)...CC No. 9624/2016
(WITH appln. (s) for impleadment and permission to file SLP)


W.P.(C) No. 244/2016
(With appln. (s) for exemption from filing O.T. and Office Report)

S.L.P.(C)...CC No. 10257/2016
(With appln. (s) for permission to file SLP and Office Report)

W.P.(C) No. 276/2016
(With Office Report)

W.P.(C) No. 287/2016
(With Office Report)

S.L.P.(C)...CC No. 14277/2016
(With appln. (s) for c/delay in filing SLP and Office Report)

S.L.P.(C)...CC No. 13922/2016
(With appln. (s) for permission to file SLP and Interim Relief and
Office Report)

CONMT.PET.(C) No. 453/2016 in C.A. No. 4347-4375/2014

W.P.(C) No. 605/2016
(With APPLN. (S) FOR exemption from filing O.T. and Office Report)

S.L.P.(C)...CC No. 14057/2016
(With appln. (s) for permission to file SLP and Office Report)
                                 6

S.L.P.(C)...CC No. 14058/2016
(With appln. (s) for exemption from filing O.T. and intervention
and permission to file SLP and Office Report)

S.L.P.(C)...CC No. 15298/2016
(With appln. (s) for permission to file SLP and Office Report)

S.L.P.(C)...CC No. 15910/2016
(With appln. (s) for permission to file SLP and Office Report)

W.P.(C) No. 826/2016
(With appln. (s) for clarification and exemption from filing O.T.
and permission to file additional documents and Office Report)

CONMT.PET.(C) No. 781/2016 in C.A. No. 4347-4375/2014
(WITH appln. (s) for exemption from filing O.T.)

W.P.(C) No. 900/2016
(With appln. (s) for directions and exemption from filing O.T. and
intervention and Office Report)

W.P.(C) No. 915/2016
(With appln. (s) for additional relief and exemption from filing
O.T. and impleadment and intervention and Office Report)

SLP(C) No. 1121/2017
(WITH appln. (s) for exemption from filing O.T. and intervention
and permission to file synopsis and list of dates and permission to
place addl. documents on record)

SLP(C) No. 2921/2017
(With appln. (s) for exemption from filing O.T. of annexures and
permission to file additional documents and permission to file
synopsis and list of dates and Office Report)

SLP(C) No. 1725/2017
(With appln. (s) for permission to file synopsis and list of dates
and Interim Relief and Office Report)

SLP(C) No. 2932/2017
(With appln. (s) for exemption from filing O.T. and permission to
file certified copy of the impugned order and permission to file
lengthy list of dates and Office Report)

SLP(C) No. 1980/2017
(With appln. (s) for permission to file lengthy list of dates and
Interim Relief and Office Report)

S.L.P.(C)...CC No. 2417/2017
(With appln. (s) for permission to file SLP and Interim Relief and
Office Report)

SLP(C) No. 6607/2017
                                   7

(With WITH Office Report)

S.L.P.(C)...CC No. 3975/2017
(With appln. (s) for permission to file SLP and Interim Relief and
Office Report)

S.L.P.(C)...CC No. 3861/2017
(With appln. (s) for permission to file SLP and Office Report)


SLP(C) No. 5846/2017
(With appln. (s) for exemption from filing c/c of the impugned
Judgment and exemption from filing O.T. and Interim Relief and
Office Report)

S.L.P.(C)...CC No. 4204/2017
(With appln. (s) for permission to file SLP and Office Report)

S.L.P.(C)...CC No. 3978/2017
(With appln. (s) for permission to file SLP and Interim Relief and
Office Report)

Cont.Petition(Civil) No. 928 of 2017 in W.P(C)No. 167 of 2015

SLP(C) No. 3050 of 2017
(With appl. for     permission to      file   additional   documents   and
interim relief and office report)

Date : 17/05/2017 These petitions were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
          HON'BLE MR. JUSTICE UDAY UMESH LALIT

For Petitioner(s)   Ms. V. Mohana,Sr.Adv.
                    Ms. S. Janani,Adv.

                    Mr.   R. Venkataramani,Sr.Adv.
                    Mr.   Ajay Kumar Mishra,Sr.Adv.(AAG of U.P.)
                    MR.   Pramod Swarup,Sr.Adv.
                    Mr.   Anuvrat Sharma,Adv.
                    Mr.   Yashraj Singh Bundela,Adv.
                    Mr.   Abhishek Srivastava,Adv.
                    Ms.   Alka Sinha,Adv.
                    Mr.   Nalin Kohli,Adv.
                    Mr.   Inderjeet Singh,Adv.
                    Mr.   Abhishek Gupta,Adv.
                    Mr.   M.R. Shamshad, Adv.

                    Mr.   Ram Jethmalani,Sr.Adv.
                    Mr.   Jagdeep Dhankar,Sr.Adv.
                    Mr.   Shekhar Naphade,Sr.Adv.
                    Mr.   Dhirendra Singh Parmar,Adv.
               8

Mr.   Ajay Awasthi,Adv.
Mr.   Chirag Madan,Adv.
Mr.   Varun Chauhan,Adv.
Mr.   Rajesh Srivastava,Adv.

Mr. Shanti Bhushan, Sr.Adv.
Mr. Kartik Seth, Adv.
Mr. Abhishek Shrivastava, Adv.

Mr.   Shanti Bhushan,Sr.Adv.
Mr.   Manoj Prasad, Sr. Adv.
Mr.   R.S. Suri, Sr. Adv.
Ms.   Parag P. Tripathi, Sr. Adv.
Mr.   P. Chidambaram, Sr. Adv.
Mr.   Amit Sibal, Sr. Adv.
Mr.   R.S. Suri, Sr. Adv.
Ms.   Nalin Kohli, Adv.
Mr.   Kartik Seth,Adv.
Mr.   Gaurav Yadav, Adv.
Mr.   Alexander Iqbal, Adv.
Mr.   Avinash C. Srivastava, Adv.
Mr.   Abhishek Srivastava,Adv.
Mr.   Ajay Kumar Srivastava,Adv.

Mr.   Abhishek Manu Singhavi,Sr.Adv.
Mr.   K.T.S. Tulsi,Sr.Adv.
Mr.   Dushyant Dave,Sr.Adv.
Mr.   Salman Khurshid,Sr.Adv.
Mr.   Dinesh Diwedi,Sr.Adv.
Mr.   Guru Charan,Sr.Adv.
Mr.   Guru Kishan Kumar, Sr. Adv.
Mr.   V. Shekhar, Sr. Adv.
Mr.   Siddhartha Dave,Adv.
Mr.   Thomas P. Joseph,Adv.
Mr.   R.K. Singh,Adv.
Ms.   Neeraj Singh,Adv.
Mr.   Kumar Gaurav,Adv.
Mr.   B.N. Dubey,Adv.
Ms.   Priyanka Agrawal,Adv.
Ms.   Maudak Jai Singh,Adv.
Mr.   Robin Khokhar,Adv.
Mr.   Tom Joseph,Adv.
Mr.   P. Dayal, Adv.
Mr.   Amit Kumar,Adv.
Ms.   Priyanka Agarwal,Adv.
Ms.   Mandakini Singh, Adv.
Mr.   Navandeep Matta, Adv.
Mr.   Prabhoo Dayal Tiwari, Adv.
Mr.   Surya Kumar, Adv.
Mr.   Ajay Kumar Tiwari, Adv.
Mr.   Rameshwar Prasad Goyal,Adv.

Mr. Harish N. Salve,Sr.Adv.
               9


Mr.   P.N. Mishra, Sr. Adv.
Mr.   Sudhir Chandra Aggarwal, Sr. Adv.
Mr.   K. L. Janjani,Adv.
Ms.   Varsha Rana,Adv.
Mr.   D.N. Dubey,Adv.
Ms.   Meenakshi Lekhi, Adv.
Mr.   Shovan Mishra, Adv.

Mr.   Mohan Parasaran,Sr.Adv.
Mr.   Harish N.Salve,Sr.Adv.
Mr.   C.U. Singh,Sr.Adv.
Ms.   Mahalakshmi Pavani,Sr.Adv.
Ms.   Cordelia Slong, Adv.
Mr.   G. Balaji,Adv.

Mr. V. Giri, Sr. Adv.
Mr. G. Balaji,Adv.

Mr.   J.N. Dubey,Sr.Adv.
Mr.   Anurag Dubey,Adv.
Ms.   Meenaesh Dubey,Adv.
Mr.   Rajesh Pandey,Adv.
Ms.   Meenakshi Praihar,Adv
Mr.   Jayesh Gaurav, Adv.
Mr.   K. B. Upadhyay, Adv.
Mr.   S.N. Tripathi, Adv.
Mr.   E.P. Pandey, Adv.
Mr.   Varun Chauhan, Adv.
Mr.   S. R. Setia,Adv.

Mr. Ajit Kumar Sinha,Sr.Adv.
Mr. Dinesh Kr. Tiwari,Adv.
Mrs.Rajmala Dohare,Adv.
Mr. Dheeraj,Adv.
Mr. Rakesh Kumar, Adv.
Ms. Ameyaviknanvi Tiwari,Adv.
Mr. Ramesh Thakur,Adv.
Mr. Shandan Kumar,Adv.
Mr. Chandan Kumar, Adv.
Mr. Narender Kumar Verma,Adv.
Mr. Prakash Ranjan Nayak, Adv.

Mr. Ajit Kumar Sinha,Sr.Adv.
Ms. Alankrita Sinha, Adv.
Ms. Nachiketa Joshi, Adv.

Mr.   Dhruv Mehta,Sr.Adv.
Mr.   Susheel Kumar Jain,Sr.Adv.
Ms.   Aishwarya Bhati,Adv.
Mr.   Susheel Tomar,Adv.
Mr.   Srisatya Mohanty,Adv.
Mr.   Balraj Dewan, Adv.
               10

Ms. Abha R.Sharma,Adv.

Mr.   Pallav Sisodia,Sr.Adv.
Mr.   Nidesh Gupta,Sr.Adv.
Mr.   Manoj Kumar Mishra, Adv.
Mr.   Puneet V., Adv.
Mr.   Uviti Gujval, Adv.
Mr.   Divy Partap, Adv.
Mr.   Mrinmay B.,Adv.
Mr.   D. Partap,Adv.
Mr.   Dileep Kr.Dubey,Adv.
Mr.   Sanjay Kumar Tyagi,Adv.
Mr.   Mrinmay Bhatt M., Adv.
Mr.   Ajay Singh,Adv.
Mr.   Manoj Kumar Mishra, Adv.
Mr.   Ashish Kumar Mishra,Adv.
Mr.   Umesh Dubey, Adv.
Mr.   Pradeep Kumar Dwivedi, Adv.
Mr.   S.K. Pathak, Adv.
Mr.   Pyush Pandey,Adv.
Mr.   Sanjay Kumar Tyagi, Adv.
Mr.   Nachiketa Joshi,Adv.

Mr.   Vikas Singh,Sr.Adv.
Mr.   Ranji Thoms, Sr. Adv.
Ms.   Vibha Datta Makhija,Sr.Adv.
Mr.   S.P. Singh,Adv.
Ms.   V. Mohana,Sr.Adv.
Mr.   Prashant Shukla,Adv.
Mr.   T.D. Bhaskar,Adv.
Mr.   Shiv Baboo,Adv.
Mr.   A. Kalam,Adv.
Mr.   K. Parameshwar,Adv.
Mr.   Ram Suresh,Adv.
Mr.   Mahendra Pratap Singh, Adv.
Mr.   Satyajeet Kumar,Adv.

Mr.   Haren P.Ravel,Sr.Adv.
Mr.   Girdhar Upadhyay,Adv.
Mr.   Hari Shankar Saran,Adv.
Ms.   Asha Upadhyay,Adv.
Mr.   Braham Singh,Adv.
Mr.   R. D. Upadhyay,Adv.
Mr.   Mohd. Shahid Hussain,Adv.

Mr. Rupendra Singh Suri, Sr. Adv.
Mr. Gaurav Yadav, Adv.
Mr. Mohan Lal Sharma,Adv.

Mr.   Harin P. Raval,Sr.Adv.
Mr.   Krishanan Venugopal,Sr.Adv.
Ms.   Vibha Datta Makhija,Sr.Adv.
Mr.   Dhruv Mehta,Sr.Adv.
               11

Mr. Mehul M.Gupta,Adv.
Mr. Nipun Saxena, Adv.
Mr. R. P. Gupta,Adv.

Mr. Jaideep Gupta, Sr. Adv.
Ms. Charu Mathur,Adv.

Mr.   V. Shekhar,Sr.Adv.
Mr.   Nagendra Rai,Sr.Adv.
Mr.   Vikash Pahawa, Sr. Adv.
Mr.   Ravindera Sethi,Adv.
Mr.   Haribansh M.,Adv.

Mr.   S. R. Singh,Sr.Adv.
Mr.   Avnish Singh, Adv.
Mr.   Ujjawal Pandey, Adv.
Ms.   Shweta Yadav, Adv.
Mr.   Shivam Tripathi,Adv.
Mr.   Ankur Yadav, Adv.
Mr.   Shweta Yadav, Adv.
Mr.   Yashpal Dhingra, Adv.

Mr. Avnish Singh, Adv.
Ms. Anita Balraj, Adv.

Mr.   B.K. Rai,Adv.
Mr.   J.K. Shukla,Adv.
Mr.   K.K. Tiwari,Adv.
Mr.   Prakash Kumar Singh,Adv.

Mr. Prashant Shukla,Adv.
Ms. S. Janani,Adv.
Mr. Jayant Mehta,Adv.

Mr.   Anand Nandan,Adv.
Mr.   Amit Pawan,Adv.
Mr.   Abhishek Amritanshu,Adv.
Mr.   Akshat Shrivastava, Adv.
Mr.   Akshay Sinha, Adv.
Mr.   Zubai Waris, Adv.
Mr.   Gaurav Singh,Adv.
Mr.   Abbas Zubair Waris, Adv.
Mr.   Hassan Zubair Waris,Adv.

Mr. Akshat Srivastava,Adv.

Mr.   Wills Mathews,Adv.
Mr.   Mukesh Kr.Verma,Adv.
Mr.   Neeraj Kr. Sharma,Adv.
Mr.   Vivek Sharma, Adv.
Mr.   Sudhanshu Tomar,Adv.
Mr.   Ginesh P., Adv.
Mr.   Rabin Majumder,Adv.
               12


Mr. Shivpati B. Pandey,Adv.
Mr. V. N. Raghupathy,Adv.
Mr. Sanjay Kr. Tyagi,Adv.

Mr.   B.K. Jauhari,Adv.
Ms.   Purnima Jauhari,Adv.
Mr.   Animesh Khanna, Adv.
Mr.   Deepak Anand,Adv.

Mr. V.K. Mishra,Adv.
Ms. Radhika Dwivedi,Adv.
Mr. Kundan Kumar Lal,Adv.

Mr.   K.K.Srivastava,Adv.
Mr.   Vijay Pal,Adv.
Ms.   Mamta Chandel,Adv.
Mr.   Yashwant Yadav,Adv.
Mr.   Rakesh Kumar,Adv.
Mr.   Anubhav,Adv.
Mr.   Varun Singh,Adv.
Mr.   Kundan Pal,Adv.
Mr.   Avinash Kumar Jain,Adv.
Mr.   Amit Kumar,Adv.
Mr.   Swet Kumar,Adv.
Mr.   Arun Kumar,Adv.
Mr.   Avinash Kumar Jain, Adv.
Mr.   Ram Swarup Sharma,Adv.

Mr. Mahabir Singh,Sr.Adv.
Mr. Dinesh Kr. Tiwary,Adv.
Mrs.Rajmala Dohare,Adv.
Mr. Rakesh Kumar,Adv.
Mr. Sanjay Chakraborty,Adv.
Mr. Sandeep Kr.Dwivedi,Adv.
Mr. Umesh Dubey, Adv.
Mr. Vivek Tiwari, Adv.
Ms. Madhu Bala,Adv.
Mr. D.N. Dubey, Adv.
Mr. Dheeraj Kumar Dubey, Adv.
Mr. Pradeep Kumar Tewari, Adv.
Mr. Pradeep Kumar Dwivedi, Adv.
Mr. Susheel Kumar Pal, Adv.
Mr. Anupam Dwivedi, Adv.
Mr. Surya Nath Pandey,Adv.
Mr. Nazish Fatima, Adv.
Mr. Rakesh Tiwari, Adv.
Mr. Praveen Kumar Singh Adv.
Mr. Chandan Kumar, Adv.
Ms. Anam Abdullah Khan, Adv.
Mr. Pramod Kumar Singh, Adv.
Dr. Vinod Kumar Tewari, Adv.
               13

Mr.   Pallav Sisodia,Sr.Adv.
Mr.   Vipin Kumar, Adv.
Mr.   K.K. Srivastava, Adv.
Mr.   Yashwant Yadav, Adv.
Mr.   Vijay Pal, Adv.
Mr.   Gopi Chand, Adv.
Mr.   Sanjeev Kumar, Adv.
Mr.   C.P. Singh, Adv.
Mr.   Gaurav Teotia, Ad.
Mr.   Deepak Goel, Adv.
Mr.   Anubhav, Adv.
Mr.   Shwet Kumar, Adv.
Mr.   Vijay Kumar, Adv.
Dr.   Kailash Chand,Adv.

Ms. Rashmi Nandakumar,Adv.
Mr. Mrigank Prabhakar, Adv.

Mr.   Salman Khurshid,Sr.Adv.
Mr.   Sudhir Aggrawala,Sr.Adv.
Mr.   P.N. Mishra,Sr.Adv.
Ms.   Shurbhi Sharma,Adv.
Ms.   Sandita,Adv.
Mr.   Aman Mishra,Adv.
Mr.   Shovan Mishra,Adv.

Mr.   Kipal Sibal, Sr. Adv.
Mr.   Nizam M. Pasha, Adv.
Ms.   Ranjeeta Rohatgi,Adv.
Ms.   Pragya Bhaghel, Adv.

Ms.   Meenakshi Arora, Sr. Adv.
Ms.   Parul Shukla, Adv.
Mr.   Udayaditya Banerjee, Adv.
Mr.   E. C. Agrawala,Adv.

Mr. R. Venkataramani, Sr. Adv.
Mr. Yashraj Singh Bundela, Adv.
Mr. Anuvrat Sharma, Adv.

Mr.   Nidesh Gupta,Sr.Adv.
Mr.   R.K. Singh,Adv.
Mr.   B.N. Dubey,Adv.
Mr.   Tom Joseph, Adv.
Mr.   Robin Khokhar,Adv.
Mr.   Kumar Gaurav, Adv.
Mr.   Swarupama Chaturvedi,Adv.

Mr.   V. Shekhar,Sr.Adv.
Mr.   Colin Gonsavles,Sr.Adv.
Mr.   R.K. Singh,Adv.
Mr.   B.N. Dubey,Adv.
Mr.   Kumar Gaurav, Adv.
               14

Mr. P. Dayal,Adv.
Mr. Robin Khokhar, Adv.
Mr. Sajith. P,Adv.

Mr.   V.K. Uniyal,Sr.Adv.
Mr.   Dinesh K.Garg,Adv.
Mr.   Deepak Mishra,Adv.
Mr.   Abhishek Garg, Adv.
Mr.   Dhananjay Garg,Adv.

Mr. Jayant Bhushan,Sr.Adv.
Mr. M. M. Singh,Adv.
Mr. Rahul Gupta,Adv.

Mr. S.N. Jha,Sr.Adv.
Mr. Ali Mushtaq Nawazish,Adv.
Mr. Dinesh Kr.Tiwary,Adv.
Mr. Chandan Kumar,Adv.
Mrs.Rajmala Dohare,Adv.
Mr. Keshav Chaudhary,Adv.
Mr. Prakash Ranjan Nayak,Adv.

Mr.   Neeraj Kumar Jain, Sr. Adv.
Mr.   Sanjay Singh, Adv.
Mr.   Pratham Kant,Adv.
Mr.   Siddharth Jain,Adv.
Mr.   Raj Mohan Chaudhary, Adv.
Mr.   R.K.Chaudhari,Adv.
Mr.   Umang Shankar, Adv.

Mr.   V.K. Mishra, Adv.
Mr.   Ajayinder Sangwan,Adv.
Mr.   Tarunesh Kumar,Adv.
Mr.   Sunil Kr.Pandey,Adv.
Mr.   Rohan Sharma,Adv.
Ms.   Rishina Parashar, Adv.
Mr.   Narendra Singh, Adv.
Mr.   V.P. Singh, Adv.
Mr.   Pradeep Sharma, Adv.
Mr.   Dhan Singh, Adv.
Mr.   Kunal Chopra, Adv.
Mr.   Irfan Firidaus,Adv.
Ms.   Sweety Chattopadhyay,Adv.
Mr.   Pradeep Kumar,Adv.
Mr.   Anirudha Kr.Rai,Adv.
Mr.   Kundan Kumar Lal,Adv.
Dr.   Bheem Pratap Singh,Adv.
Mr.   Pramod K.Singh,Adv.
Mr.   J.R.D. Singh,Adv.

Mr. Subramonium Prasad, Sr. Adv.
Mr. Manish Khandelawal, Adv.
Mr. R. Gopalakrsihnan, Adv.
               15


Mr.   Rajiv Ranjan Dwivedi, Adv.
Mr.   Jitendra Tripathi, Adv.
Mr.   Anshuman Nayak, Adv.
Mr.   Vipul Agarwal, Adv.

Mr. Vinay Navare,Adv.
Mr. A.Kalam,Adv.
Mr. Satyajeet Kumar,AOR

Mr.   Tripurari, Ray, Adv.
Mr.   Susheel Tomar, Adv.
Mr.   R.D. Upadhaya, Adv.
Ms.   Aishwarya Bhati, Adv.

Mr. Ram Anu Grah Singh,Adv.
Mr. Rakesh Tiwari,Adv.
Dr. Rajeev Sharma,Adv.

Mr. Sanjay Singh, Adv.
Ms. Somitra Saran, Adv.
Mr. Rajeev Singh, Adv.

Mr. Suryerdaya Prakash Tiwari,Adv.
Mr. Rahul Kumar Tripathi,Adv.
Mr. R.K. Chaudhary,Adv.

Mr. T.N. Saxena,Adv.
Mr. H.C. Kharbanda,Adv.
Mr. Vipin Kumar Saxena,Adv.

Mr. Anil Kumar, Adv.
Mr. Hari Om Yadhuvansh, Adv.
Dr. Monika Gusain, Adv.

Mr. Dinesh Kumar Tiwary, Adv.
Mrs. Rajmala Dohare, Adv.
Mr. Ramesh Thakur, Adv.
Mr. Chandan Kumar, Adv.
Mr. Raghwendra Tiwari, Adv.

Mrs. Kirti Renu Mishra,Adv.
Ms. Apurna U., Adv.

Mr.   Dinesh Kumar Tiwary, Adv.
Mr.   Rajmala Dohare, Adv.
Mr.   Raghwendra Tiwari, Adv.
Mr.   Swami Nath, Adv.
Mr.   Ramesh Thakur, Adv.
Mr.   Mohan Lal Sharma,Adv.

Mr. Rajeev Ranjan Dwivedi,Adv.
                                   16

                    Mr. Jitendra Kr. Tripathi,Adv.
                    Mr. Praveen Parekh,Adv.

                    Mr. Shivam Tripathi, Adv.
                    Mr. Arvind Minocha,Adv.

                    Ms. Meenakshi Arora,Sr.Adv.
                    Ms. Parul Shukla,Adv.
                    Mr. Udayaditya Banerjee,Adv.
                    Mrs. Shally Bhasin,Adv.

                    Ms. Bina Gupta,Adv.

                    Ms. K.Sarda Devi,Adv.

                    Mr. Aftab Ali Khan,Adv.

                    Md. Rashid Saeed,Adv.

                    Mr. Abhishek Srivastava,Adv.
                    Mr. Fuzail Ahmad Ayyubi,Adv.

                    Mr. Manish Khandelwal,Adv.
                    Mr. R. Gopalakrishnan,Adv.

                    Mr.   Anjani Kumar Mishra,Adv.
                    Mr.   Manoj Kumar Dwivedi,Adv.
                    Mr.   Shiv Kumar Tiwari,Adv.
                    Ms.   Hardeep Kaur,Adv.

                    Mr. Praveen Swarup,Adv.

                    Mr.   Pratham Kant,Adv.
                    Mr.   Nirmal Singh B.,Adv.
                    Mr.   Nazish Fatima,Adv.
                    Mr.   Raj Kishor Choudhary,Adv.

                    Mr.   Balraj Dewan,Adv.
                    Ms.   Sundri Bisht,Adv.
                    Mr.   P.V. Singh,Adv.
                    Mr.   Srimantra Ray,Adv.

                    Mr. Hemal Kiritkumar Sheth,Adv.

For Respondent(s)   Mr.   Ram Jethmalani,Sr.Adv.
                    Mr.   Shekhar Naphade,Sr.Adv.
                    Mr.   Jagdeep Dhankar,Sr.Adv.
                    Mr.   Ajay Awasthi, Adv.
                    Mr.   Varun Chauhan, Adv.
                    Mr.   Rajesh Srivastava,Adv.

                    Mr. Shanti Bhushan, Sr.Adv.
               17

Mr. Kartik Seth, Adv.
Mr. Abhishek Shrivastava, Adv.

Mr.   ANS Nadkarni,ASG
Ms.   Asha Gopalan Nair,Adv.
Ms.   Nivedita Nair,Adv.
Mr.   Santosh Rebello,Adv.
Ms.   Sneha Prabhu T.Adv.
Mr.   Ajit Yadav, Adv.
Mr.   Pitamber Dutt Nautiyal, Adv.

Mr.   Nagendra Rai,Sr.Adv.
Mr.   Nishit Agrawal,Adv.
Mr.   Shrey Kapoor,Adv.
Mr.   Sitesh Naryan Singh,Adv.
Mr.   Talha A. Rahman,Adv.
Mr.   Utkarsh Sharma,Adv.
for   M/s Aura & Co.

Ms.   Vibha Datta Makhija,Sr.Adv.
Mr.   Ranji Thomas,Sr.Adv.
Mr.   Prashant Shukla,Adv.
Mr.   A.Kalam,Adv.
Ms.   Disha Vaish,Adv.
Ms.   Anisha Mathur,Adv.
Mr.   Satyajeet Kumar,Adv.

Mr.   A.K.Panda,Sr.Adv.
Mr.   Sanjai Kumar Pathak,Adv.
Mr.   Surender Kumar Gupta,Adv.
Ms.   Kiran Bhardwaj,Adv.
Mr.   Umesh Chauraisa,Adv.
Mr.   Raj Bahadur Yadav,Adv.
Mr.   S.N. Terdal,Adv.
Mr.   S. Wasim A.Qadri,Adv.
Mr.   Zaid Ali,Adv
Mr.   D. Gobardhan,Adv.
Mr.   Sarad Kr. Singhania,Adv.
Mr.   Aniruddha Purushotham,Adv.
Mr.   Gurmeet Singh Makker,Adv.

Mr.   Vikas Singh,Sr.Adv.
Mr.   S.P. Singh, Sr. Adv.
Ms.   Vibha Datta Makhija,Sr.Adv.
Ms.   V. Mohana, Sr. Adv.
Mr.   Hiren P.Rawal,Sr.Adv.
Mr.   Dhruv Mehta,Sr.Adv.
Mr.   Prashant Shukla,Adv.
Mr.   A.Qadir,Adv.
Mr.   Abbula Kalam,Adv.
Mr.   K.Parmeshwar,Adv.
Mr.   Mehul Gupta, Adv.
Mr.   Mahendra Pratap Singh, Adv.
               18

Mr. Pushkar Sharma, Adv.
Mr. Farrukh Rasheed,Adv.

Mr.   Jayant Bhushan,Sr.Adv.
Mr.   Mrigank Prabhakar,Adv.
Mr.   Ketan Paul,Adv.
Ms.   Reeja Varghese,Adv.
Mr.   Rajesh Srivastava,Adv.

Mr.   Dhruv Mehta,Sr.Adv.
Mr.   Susheel Tomar,Adv.
Mr.   Srisatya Mohanty,Adv.
Mr.   Balraj Dewan,Adv.
Mr.   R.D. Upadhaya, Adv.

Mr. P.N. Mishra, Sr. Adv.
Mr. Shovan Mishra.Adv.

Mr.   Nagendra Rai,Sr.Adv.
Mr.   Nishit Agrawal,Adv.
Mr.   Shrey Kapoor,Adv.
Mr.   Sitesh Narayana Singh,Adv.
Mr.   Utkarsh Sharma,Adv.
Mr.   Talha A. Rehman, Adv.
Mr.   Sunny Choudhary, Adv.
Mr.   Sudhandhu Palo, Adv.

Mr. Colin Gonsalves,Sr.Adv.
Mr. Gunjan Singh,Adv.
Ms. Jyoti Mendiratta,Adv.

Mr. Rakesh Khanna,Sr.Adv.
Mr. Rakesh Mishra,Adv.
Mr. Ankit Mishra,Adv.

Ms.   V. Mohana, Sr. Adv.
Mr.   Keshavdayal, Sr. Adv.
Mr.   Alok Gupta, Adv.
Mr.   Sanjeev Kumar Srivastava, Adv.

Mr. Soumya Chakraborty, Sr. Adv.
Mr. Yogesh Kumar Sharma, Adv.
Mr. Riddhi Bose, Adv.

Mr.   Dwarka Sawale,Adv.
Mr.   Manohar Pratap,Adv.
Ms.   Priyanka Singh, Adv.
Ms.   Aastha Vashistha,Adv.
Ms.   Manju Jetley,Adv.

Mr. Pradeep Kumar Yadav, Adv.
Ms. Jaya Yadav, Adv.
               19

Mr. Ashutosh Yadav, Adv.
Mr. Alok Singh, Adv.
Mr. Purvish Jitendra Malkan,Adv.

Mr. Arun Kumar Singh,Adv.
Mr. Satya Mitra,Adv.
Mr. Sanjay Kumar Yadav, Adv.

Mr. Abhishek Sarkar,Adv.
Mr. Y.K. Pandey, Adv.
Mr. Partha Sil,Adv.

Mr.   Mukesh Verma,Adv.
Mr.   Pawan Kumar Shukla,Adv.
Mr.   Bikash Kumar Sinha,Adv.
Mr.   D.N.Dubey,Adv.
Mr.   Avnish Singh,Adv.
Mr.   Yash Pal Dhingra,Adv.

Mr.   Sujeet Kumar,Adv.
Ms.   Reena Patel,Adv.
Mr.   Akhilesh Pandey,Adv.
Ms.   Sheenu Chauhan,Adv.
Mr.   P. Gantam, Adv.
Mr.   Ajay Kumar Singh,Adv.

Mr.   Bijender Chaudhary,Adv.
Mr.   Hitesh Kumar Sharma,Adv.
Mr.   T.Vijay Pratap Singh,Adv.
Mr.   Shreekant N. Terdal,Adv.

Mr. Anilendra Pandey, Adv.
Mr. Karunakar Mahalik,Adv.

Mr.   Yogesh Kumar Sharma,Adv.
Mr.   Amit Kumar, Adv.
Mr.   Neeraj Sharma, Adv.
Mr.   Ali Mushtaq, Adv.
Mr.   Pranav Kumar,Adv.
Mr.   Deeyush Kumar Pandey,Adv.
Mr.   Dushyant Parashar,Adv.

Mr. A. Sharan, Sr. Adv.
Mr. Vivek Singh, Adv.

Mr. D.P. Singh Yadav,Adv
Mr. Varinder Kumar Sharma,Adv.

Mr.   Devesh Kumar Tripathi,Adv.
Mr.   Rohit Pandey,Adv.
Mr.   Dinesh Tiwari,Adv.
Mr.   Dinesh Kumar T., Adv.
               20

Mr.   Chandan Kumar, Adv.
Mr.   Ramesh Thakur, Adv.
Mr.   Rajmala Dohare, Adv.
Mr.   Raghwendra Tiwari,Adv.
Mr.   Rakesh Kumar,Adv.
Mr.   Swami Nath, Adv.
Mr.   Vinay Pandey, Adv.
Ms.   Anam Adullah Khan, Adv.
Mr.   Rita Upadhyay, Adv.
Mr.   Sanjay Chakrabarty, Adv.

Mr.   Anupam Mishra,Adv.
Mr.   Shashank Mishra,Adv.
Ms.   Pooja Singh,Adv.
Ms.   Renu Bhandari,Adv.

Mr.   Suryodaya Prakash Tiwari, Adv.
Mr.   Rahul Kumar Tripathi, Adv.
Mr.   Devesh Kumar Shukla, Adv.
Mr.   Harish Pandey,Adv.

Mr.   Manoj K. Mishra,Adv.
Mr.   Umesh Dubey,Adv.
Mr.   S.K.Pathak,Adv.
Mr.   Ashish Kumar Mishra, Adv.

Mr. Yunus Malik,Adv.
Mr. Anish Maheshwari,Adv.
Mr. Prashant Chaudhary,Adv.

Mr.   Pradeep Kant,Sr.Adv.
Mr    Praveen Kumar Rai,Adv.
Mr.   Hemal Kirti Kumar Sheth, Adv.
Mr.   D.P.Shukla,Adv.
Mr.   Devyanshu S.,Adv.
Mr.   D.P. Shukla,Adv.

Mr. Nidesh Gupta, Sr. Adv.
Mr. Sanjay Kumar Tyagi,Adv.
Mr. Dileep Dubey, Adv.

Mr.   Jetendra Singh,Adv.
Ms.   Kalpana Sabharwal,Adv.
Ms.   Priyanka Singh,Adv.
Mr.   V.K. Kaushik,Adv.
Ms.   Manju Sharma Jetley, Adv.

Mr.   Dhruv Mehta,Sr.Adv.
Mr.   Susheel Tomar, Adv.
Mr.   Satyajeet Kumar, Adv.
Mr.   Farrukh Rasid,Adv.
               21



Mr. Sanjeev Kumar Mishra,Adv.
Mr. Prashant Shukla,Adv.

Mr. Mahendra Pratap Singh, Adv.
Mr. Satyajeet Kumar, Adv.

Mr. K. Parameshwar, Adv.
Mr. Prashant Shukla, Adv.
Mr. Yashpal Dhingra, Adv.

Mr. K. Parameshwar, Adv.
Mr. Balraj Diwan, Adv.

Mr.   Anup Jain, Adv.
Mr.   Abhishek Baid, Adv.
Mr.   Anup Jain, Adv.
Mr.   Pulkit, Adv.

Mr. Pramod Kmar Gupta, Adv.

Ms. Ranjeeta Rohatgi,Adv.

Mr. Varinder Kumar Sharma,Adv.
Mr. Yugal K. Prasad, Adv.
Ms. Parul Sharma,Adv.

Mr.   Ajay Vikram Singh,Adv.
Ms.   Priyanka Singh,Adv.
Mr.   Ujjwal Mishra,Adv.
Mr.   Pritam Bishwas,Adv.
Mr.   Neelambar Jha,Adv.

Mr. Amit Pawan,Adv.

Ms. Asha Gopalan Nair,Adv.

Mr. Suryodaya Prakash Tiwari, Adv.
Mr. Rahul Kumar Tiwari, Adv.
Mr. Gyan Prakash Srivastava,Adv.

Mr. M. R. Shamshad,Adv.

Mr. Santosh Kumar Tripathi,Adv.

Ms. Kamakshi S. Mehlwal,Adv.

Mr. Sunny Choudhary,Adv.

Ms. S. Ramamani,Adv.
               22

Mr. Deepak Anand,Adv.

Dr.   Sandeep Singh,Adv.
Mr.   Sanchit Garga,Adv.
Mr.   Kislay Komal,Adv.
Mr.   Vinay Pal,Adv.
Ms.   Seema Singh,Adv.
Mr.   Pahlad Singh Sharma,Adv.

Mrs.Rachna Gupta,Adv.
Mr. Ashok K.Srivastava,Adv.

Mr. Rajesh Singh,Adv.
Mr. Vishwapal Singh,Adv.

Mr. Ritesh Agrawal,Adv.

Ms. Meenakshi Arora,Sr.Adv.
Mr. Susheel Tomar,Adv.
Dr. Vinod Kumar Tewari,Adv.

Ms. Charu Mathur,Adv.

Mr. Abhisth Kumar,Adv.

Mr. Venkita Subramoniam T. R.,Adv.

Mr. Fuzail Ahmad Ayyubi,Adv.

Mr. Ravi Prakash Mehrotra,Adv.

Mr. K. L. Janjani,Adv.

Mr. E. C. Agrawala,Adv.

Mr. Sibo Sankar Mishra,Adv.

Mr. V. N. Raghupathy,Adv.

Mr. R. P. Wadhwani,Adv.

Mr. Mohan Lal Sharma,Adv.

Ms. Arti Gupta,Adv.

Mr. Kedar Nath Tripathy,Adv.

Mr. Gaurav Sharma,Adv.

Ms. K.Sarda Devi,Adv.

Ms. Archana Pathak Dave, Adv.
                                     23


                      Mr. R. P. Wadhwani,Adv

                      Ms. Mridula Ray Bharadwaj,Adv

                      Mr. Gyan Prakash Srivastava,Adv.

                      Mr. Arvind Minocha,Adv.

                      Mr. Vikrant Singh Bais,Adv.


    UPON hearing the counsel the Court made the following
                            O R D E R

Judgment in W.P.(C) No.100 of 2016 will stand reserved along with C.A. NO(s).4347-4375 of 2014 etc. in which arguments were heard and judgment was reserved vide order dated 27th April, 2017.

Mr. Jagdeep Dhankar, learned senior counsel appearing for the petitioner in CC No.3574 of 2016, resumed his arguments at 4.10 p.m. and concluded at 4.30 p.m. Thereafter, Mr. Nidesh Gupta, learned senior counsel appearing for the petitioner in SLP(C)No.36032 of 2015, commenced his arguments and concluded at 4.40 p.m. Mr. Jayant Bhushan, learned senior counsel appearing for the petitioner in SLP(C)...CC..No.14058 of 2016, commenced his arguments at 4.41 p.m. and concluded at 5.02 p.m. Mr. Pallav Sisodia, learned senior counsel appearing for the petitioners in SLP(C)No.36025 of 2015 etc., adopting the arguments advanced by Mr. Jayant Bhushan commenced his arguments at 5.03 p.m. and concluded at 5.10 p.m. After that, Mr. V. Shekhar, learned senior counsel appearing for the petitioner in SLP(C)No.36009 of 2015, adopted the arguments advanced on behalf 24 of M/s. Nidhesh Gupta and Pallav Sisodia. Mr. P.N. Mishra, learned senior counsel appearing for the petitioner in SLP(C)No.36012 of 2015, W.P.(C)No.121 of 2016, commenced his arguments at 5.11 p.m. and concluded at 5.35 p.m. Mr. Amit Sibal, learned senior counsel appearing for the petitioner in SLP(C)No.36014 of 2015, commenced his arguments at 5.35 p.m. and concluded at 5.46 p.m. Ms. Mahalakshmi Pavani, learned senior counsel appearing for the petitioner in SLP(C)No.36033 of 2015, commenced her arguments at 5.47 p.m. and concluded at 5.50 p.m. Mr. Salman Khurshid, learned senior counsel appearing for the petitioner in SLP(C)No.36015 of 2015, commenced his arguments at 5.50 p.m. and concluded at 5.55 p.m. Thereafter, Mr. R.S. Suri, learned senior counsel appearing for the petitioners in SLP(C)No(s).33235 of 2015, 36014 of 2015, 36019 of 2015, 36021 of 2015 and 32599 of 2015 commenced his arguments and concluded at 6 p.m. Arguments heard and judgment reserved in all matters except SLP(C)No. 1121 of 2017, SLP(C)No. 2921 of 2017, SLP(C)No. 1725 of 2017, SLP(C)No. 2932 of 2017, SLP(C)No. 1980 of 2017, SLP(C)No....CC NO. 2417 of 2017, SLP(C)No....CC No. 3861 of 2017, SLP(C)No. 5846 of 2017, SLP(C)No....CC No. 4204 of 2017, SLP(C)No.....CC No. 3978 of 2017, SLP(C)No....CC No. 13922 of 2016 which shall be listed on Friday, the 19th May, 2017 at 2 p.m. 25 Written submission, if any, be filed by learned counsel within one week from today.




(MAHABIR SINGH)          (MADHU BALA)       (RAJINDER KAUR)
 COURT MASTER            COURT MASTER        COURT MASTER