Madhya Pradesh High Court
Sonu Rathore vs The State Of Madhya Pradesh on 7 May, 2025
Author: Anil Verma
Bench: Anil Verma
1 MCRC-15313-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 15313 of 2025 (SONU RATHORE Vs THE STATE OF MADHYA PRADESH ) Dated : 07-05-2025 Shri Arvind Singh Yadav - Advocate for the applicant.
Shri Vijay Sundaram - PP for the State.
Learned counsel for applicant prays for and is granted time to argue the matter.
List this case after two weeks.
(ANIL VERMA) JUDGE Vishal Signature Not Verified Signed by: VISHAL UPADHYAY Signing time: 5/8/2025 10:38:57 AM