(2)No provision of the Indian [Electricity Act, 1910 (9 of 1910)] [[*Repealed by the Electricity Act, 2003 (36 of 2003). Now see the Electricity Act, 2003 (36 of 2003).]], or any rule made thereunder or of any instrument having effect by virtue of such law or rule shall have any effect so far as it is inconsistent with any of the provisions of this Act.
