Section 7(1)(b) in The U.P. Regulation of Coaching Act, 2002

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(b) in The U.P. Regulation of Coaching Act, 2002

(b)establish, run, manage or maintain or cause to be established, run, managed or maintained any coaching centre; unless he holds a valid certificate or registration issued under Section 4.

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State of Uttar Pradesh - Subsection

Section 7(1)(b) in The U.P. Regulation of Coaching Act, 2002