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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(b) in The Petroleum And Natural Gas Regulatory Board Act, 2006

(b)register entities to-
(i)market notified petroleum and petroleum products and, subject to the contractual obligations of the Central Government, natural gas;
(ii)establish and operate liquefied natural gas terminals;
(iii)establish storage facilities for petroleum, petroleum products or natural gas exceeding such capacity as may be specified by regulations;