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Kerala High Court

Devaraj L.D vs Church Of South India (Csi) on 13 March, 2026

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

WP(C) NO. 8958 OF 2026
                                    1




                                                        2026:KER:22846

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

             THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

       FRIDAY, THE 13TH DAY OF MARCH 2026 / 22ND PHALGUNA, 1947

                          WP(C) NO. 8958 OF 2026

PETITIONERS:

      1       DEVARAJ L.D., AGED 60 YEARS
              SHAJI COTTAGE, SRA 3, NEAR TOWN HALL,
              NEYYATINKARA, TRIVANDRUM - 695 121.

      2       JOSE L.J., AGED 56 YEARS
              NELLIVA HOUSE, ARAMADA P.O.,
              TRIVANDRUM - 695 032.


              BY ADVS.
              SHRI.ABRAHAM MATHEW (VETTOOR)
              SRI.ANIL ABEY JOSE
              SHRI.ASHWIN SAJ
              SMT.LOYANA K.V.
              SMT.JEENA JOSE




RESPONDENTS :

      1       CHURCH OF SOUTH INDIA (CSI)
              SYNOD SECRETARIAT, NO.5 WHITES ROAD,
              ROYAPETAH, CHENNAI, PIN - 600 014.

      2       THE MOST REV. ROUBEN MARK
              (EX-MODERATOR), CHURCH OF SOUTH INDIA (CSI),
              SYNOD SECRETARIAT, NO.5 WHITES ROAD,
              ROYAPETAH, CHENNAI, PIN - 600 014.

      3       RET. REV. V.S. FRANCIS
              (EX-DEPUTY MODERATOR),
              CHURCH OF SOUTH INDIA (CSI),
              SYNOD SECRETARIAT, NO.5 WHITES ROAD,
              ROYAPETAH, CHENNAI, PIN - 600 014.
 WP(C) NO. 8958 OF 2026
                                    2




                                                           2026:KER:22846

      4       ADV. FERNANDUS RETHINARAJA,
              (EX-GENERAL SECRETARY),
              CHURCH OF SOUTH INDIA (CSI),
              SYNOD SECRETARIAT,
              NO.5 WHITES ROAD, ROYAPETAH,
              CHENNAI, PIN - 600 014.

      5       PROF. DR. VIMAL SUKUMAR
              (EX-TREASURER), CHURCH OF SOUTH INDIA (CSI),
              SYNOD SECRETARIAT,
              NO.5 WHITES ROAD, ROYAPETAH,
              CHENNAI, PIN - 600 014.

      6       CHURCH OF SOUTH INDIA TRUST ASSOCIATION(CSITA)
              SYNOD SECRETARIAT, NO.5 WHITES ROAD,
              ROYAPETAH, CHENNAI, PIN - 600 014.

      7       SOUTH KERALA DIOCESE (SKD)
              LMS COMPOUND, PALAYAM, TRIVANDRUM, PIN - 695 033.
              REPRESENTED BY ITS SECRETARY

      8       RT. REV. CHRISTOPHER VIJAYAN S.
              MODERATOR COMMISSARY, SOUTH KERALA DIOCESE
              L.M.S.COMPOUND, PALAYAM,
              TRIVANDRUM - 695 033.

      9       MR.T.T. PRAVEEN
              SECRETARY, SOUTH KERALA DIOCESE L.M.S.COMPOUND,
              PALAYAM, TRIVANDRUM - 695 033.

      0       REV. DR. PRINSTON BEN
              (MEMBER TO THE BISHOP PANEL)
              VICE CHAIRMAN, SOUTH KERALA DIOCESE,
              LMS COMPOUND, PALAYAM,
              TRIVANDRUM, PIN - 695 033.

     11       REV. DR. A.P. CRISTAL JAYARAJ
              (MEMBER TO THE BISHOP PANEL) TREASURER,
              SOUTH KERALA DIOCESE, LMS COMPOUND, PALAYAM,
              TRIVANDRUM, PIN - 695 033.

     12       REV. DR. J. JAYARAJ
              (MEMBER TO THE BISHOP PANEL)
              PASTORAL BOARD SECRETARY,
              SOUTH KERALA DIOCESE,
              LMS COMPOUND, PALAYAM,
              TRIVANDRUM, PIN - 695 033.
 WP(C) NO. 8958 OF 2026
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                                                                2026:KER:22846

       13      REV. DR. L.J. SAMJIS
               (MEMBER TO THE BISHOP PANEL) MANAGER,
               BETHEL HOME FOR THE AGED,
               DR. FREDRICK ROAD, MUKKOLA,
               KALLAYAM P.O., TRIVANDRUM - 695 043.




THIS    WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
13.03.2026, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 8958 OF 2026
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                                                                               2026:KER:22846



                              BECHU KURIAN THOMAS, J.
                        ......................................................
                               W.P.(C) No.8958 of 2026
                          ...................................................
                       Dated this the 13th day of March, 2026



                                          JUDGMENT

The learned counsel for the petitioners seeks permission to withdraw this writ petition to file a fresh one before the appropriate forum.

2. Reserving the liberty of the petitioners to approach the appropriate forum, in accordance with law, this writ petition is dismissed as withdrawn.

sd/-

BECHU KURIAN THOMAS JUDGE AMV/13/03/2026