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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(2)(j) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(j)the standards of professional conduct and etiquette and code of ethics to be observed by Physiotherapists and Occupational Therapists;