Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 269] [Entire Act] State of Kerala - Subsection Section 269(d) in Kerala Panchayat Raj Act, 1994 (d)'private para-medical institution' includes privately owned clinical laboratory X-ray unit, blood bank, scanning centres, etc., and training centres [and Nursing schools] [Substituted by Act 13 of 1999.] relating to the respective subjects.
