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State of Haryana - Section

Section 861 in Punjab Jail Manual

861. Exceptions in the case of females.

- In the case of a female under sentence of death -
(a)the prisoner shall be guarded by female warders who shall not be provided with batons;
(b)the search of the prisoner shall be conducted by the matron or a female warder without the presence of any male official but the cell shall be examined by the Deputy Superintendent;
(c)the food shall be distributed by a female warder in the presence of the Deputy Superintendent; and
(d)the prisoner shall not be handcuffed when she is allowed into the cell-yard.