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[Cites 0, Cited by 0] [Section 455(1)] [Section 455] [Entire Act]

State of Uttar Pradesh - Subsection

Section 455(1)(a) in Rules under the United Provinces Excise Act, 1910

(a)Licence in Form C. L. 11 granted to Tharus of Gonda and Bahraich for the production for domestic consumption of liquor distilled from rice.