Supreme Court - Daily Orders
National Projects Construction ... vs Tecpro Infra Projects Ltd. on 1 March, 2024
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.49 COURT NO.3 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10347/2018
(Arising out of impugned final judgment and order dated 21-12-2017
in AR No. 73/2016 passed by the High Court Of Kerala At Ernakulam)
NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD. Petitioner(s)
VERSUS
TECPRO INFRA PROJECTS LTD. Respondent(s)
Date : 01-03-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SANDEEP MEHTA
For Petitioner(s)
Mr. Naresh Kaushik, Sr. Adv.
Mr. manoj Joshi, Adv.
Mr. Anand Singh, Adv.
Mr. Subham Dwivedi, Adv.
Ms. Shikha John, Adv.
Mr. Shivananad Mishra, Adv.
Mr. Vardhman Kaushik, Adv.
Mr. Nishant Gautam, Adv.
Ms. Puja Gil, Adv.
Mrs. Lalita Kaushik, AOR
For Respondent(s)
Mr. Renjith B. Marar, Adv.
Ms. Lakshmi N. Kaimal, AOR
Mr. Rajkumar Pavothil, Adv.
Mr. Arun Poomulli, Adv.
Mr. Keshavraj Nair, Adv.
Mr. Avinash Krishnakumar, Adv.
Mr. Harsh Vardhan Shah Shyam, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by Deepak Singh Date: 2024.03.02 List this matter on 11.03.2024.
11:16:53 IST Reason:(DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)