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Supreme Court - Daily Orders

National Projects Construction ... vs Tecpro Infra Projects Ltd. on 1 March, 2024

Author: B.R. Gavai

Bench: B.R. Gavai

     ITEM NO.49                              COURT NO.3                 SECTION XI-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   10347/2018

     (Arising out of impugned final judgment and order dated 21-12-2017
     in AR No. 73/2016 passed by the High Court Of Kerala At Ernakulam)

     NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD.                     Petitioner(s)

                                                    VERSUS

     TECPRO INFRA PROJECTS LTD.                                          Respondent(s)


     Date : 01-03-2024 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE SANDEEP MEHTA


     For Petitioner(s)
                                       Mr. Naresh Kaushik, Sr. Adv.
                                       Mr. manoj Joshi, Adv.
                                       Mr. Anand Singh, Adv.
                                       Mr. Subham Dwivedi, Adv.
                                       Ms. Shikha John, Adv.
                                       Mr. Shivananad Mishra, Adv.
                                       Mr. Vardhman Kaushik, Adv.
                                       Mr. Nishant Gautam, Adv.
                                       Ms. Puja Gil, Adv.
                                       Mrs. Lalita Kaushik, AOR

     For Respondent(s)
                                       Mr. Renjith B. Marar, Adv.
                                       Ms. Lakshmi N. Kaimal, AOR
                                       Mr. Rajkumar Pavothil, Adv.
                                       Mr. Arun Poomulli, Adv.
                                       Mr. Keshavraj Nair, Adv.
                                       Mr. Avinash Krishnakumar, Adv.
                                       Mr. Harsh Vardhan Shah Shyam, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Signature Not Verified Digitally signed by Deepak Singh Date: 2024.03.02 List this matter on 11.03.2024.

11:16:53 IST Reason:

(DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)