Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Assam - Subsection

Section 44(1) in Rabindranath Tagore University Act, 2017

(1)The University shall have a Fund to be known as "Rabindranath Tagore University Fund" to which shall be credited all its income, fees, fines, contributions, donations, loans and advances from any other sources.