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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(7)(v) in The Orissa State Lottery Rules, 1983

(v)The prize winning number shall be entered by each of the Judges of the panel present at the time of the draw in the blank result Sheets supplied for the purpose, simultaneously as the series and numbers are announced over the mike and indicated on the Notice Board. The result sheets thus entered by the Judges shall be handed over duly signed shall form the basis for recording the results in the Register of Prize Winning Numbers.