Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(d) in The National Commission For Protection Of Child Rights Rules, 2006

(d)ensure that the work of the Commission is directly informed by the views of children in order to reflect their priorities and perspectives;