Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(7)(e) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(e)If his name has been removed by the Council from the approved panel of names for any reasons whatsoever.