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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Bihar - Subsection

Section 40(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(a)When an internal combustion engine exhausts into a confined space or excavation or tunnel or any other work place where neither natural ventilation nor artificial ventilation system is adequate to keep the carbon monoxide content of the atmospheres below fifty parts per million, adequate and suitable measures are taken at such work place in order to avoid exposure of building workers to health hazards.