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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(f) in The Hyderabad Court of Wards Act, 1350 F

(f)first mortgages of immovable property where the owner's title thereto is not limited in time and which is situate in H.E.H. the Nizam's dominions or in [any part of India] [Substituted by A.O., 1956.].