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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(b) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(b)the manner of election or appointment and the term of office of the members of the bodies referred to in clause (a) including the continuance in the office of the first members, and filling of vacancies of members and all other matters relating to those bodies for which it may be necessary' or desirable to provide;