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State of Uttar Pradesh - Section

Section 8 in The U.P. Electricity Regulatory Commission (Fees and Fines) Regulations, 2010

8. Power to Remove Difficulty.

(1)If any difficulty arises in giving effect to any of the provisions of these regulations, the Commission may pass general or special order, not being inconsistent with the provisions of the Acts, as may be necessary or expedient for the purpose of removing the difficulties.