Section 19(1)(c) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

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Union of India - Subsection

Section 19(1)(c) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(c)the track structure, strength of bridges or viaducts, tunnels, general structural character of the civil works, signal and train control system, telecommunication, traction installations and the size of, and maximum gross load upon the axles of any rolling stock, comply with the requirements laid down; and

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Union of India - Subsection

Section 19(1)(c) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011