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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(7)(d) in Shri Kashi Vishwanath Special Area Development Board Varanasi Act, 2018

(d)restrictions and conditions in regard to open spaces to be maintained in and around buildings and height and character of buildings;