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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Haryana - Subsection

Section 35(2)(a) in The Punjab Agricultural Produce Markets Act, 1961

(a)all the members including the Chairman and Vice-Chairman of the Committee shall as from the date of such publication, be deemed to have ceased to be members of the Committee.