Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Maharashtra - Subsection Section 53(a) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005 (a)to delineate the areas of operation of Water Users' Associations at all levels and provide the information of the same to Water Users' Association;
